COURT FEES (BIHAR AMENDMENT) ACT, 2010

THE COURT FEES (BIHAR AMENDMENT) ACT, 2010

Act number
Act 13 of 2010
Year
2010
Enacted on
16-04-2010
In force from
1 January 2010
Jurisdiction
Bihar State Act
Subjects
Civil Law And Procedure

Read the full text of COURT FEES (BIHAR AMENDMENT) ACT, 2010 section by section on LawLens.

Official source: India Code