INDUSTRIAL DISPUTES (BIHAR AMENDMENT) ACT, 2020

THE INDUSTRIAL DISPUTES (BIHAR AMENDMENT) ACT, 2020

Act number
Act 15 of 2020
Year
2020
Enacted on
18-11-2020
In force from
18 November 2020
Jurisdiction
Bihar State Act
Subjects
Labour And Employment

Read the full text of INDUSTRIAL DISPUTES (BIHAR AMENDMENT) ACT, 2020 section by section on LawLens.

Official source: India Code