SANTHAL PARGANAS TENANCY (SUPPLEMENTARY PROVISIONS) ACT, 1949
SANTHAL PARGANAS TENANCY (SUPPLEMENTARY PROVISIONS) ACT, 1949
- Act number
- Act 14 of 1949
- Year
- 1949
- Enacted on
- 01-04-1949
- In force from
- 12 April 1947
- Jurisdiction
- Bihar State Act
- Subjects
- Land And Property, Tribal And Minority Affairs
Read the full text of SANTHAL PARGANAS TENANCY (SUPPLEMENTARY PROVISIONS) ACT, 1949 section by section on LawLens.
Official source: India Code