Ayush and Health Sciences University of Chhattisgarh Act, 2008

An Act to establish and incorporate a teaching, research and affiliating university for the purpose of ensuring efficient and systematic education, training, research and development of Health Sciences including Modern System of Medicine, Ayurved, Yoga and Naturopathy, Unani, Siddha, Homoeopathy, Dentistry, Pharmacy, Physiotherapy, Nursing, Public Health. Be it enacted by the Chhattisgarh Legislature in the Fifty-ninth Year of the Republic of India as follows. -

Act number

Act 21 of 2008

Year

2008

Enacted on

12-09-2008

In force from

2 August 2013

Jurisdiction

Chhattisgarh State Act

Subjects

Education, Health And Medicine

Read the full text of Ayush and Health Sciences University of Chhattisgarh Act, 2008 section by section on LawLens.

Official source: India Code