Chattisgarh Land Holdings (Validation) Act 2013
An Act to validate the transfer of land holdings situated within the limits of Raipur Municipal Corporation. Be it enacted by the Chhattisgarh Legislature in the Sixty-fourth Year of the Republic of India, as follows :-
- Act number
- Act 26 of 2013
- Year
- 2013
- Enacted on
- 30-07-2013
- In force from
- 6 August 2013
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Land And Property
Read the full text of Chattisgarh Land Holdings (Validation) Act 2013 section by section on LawLens.
Official source: India Code