Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam 2002
- Act number
- Act 7 of 2002
- Year
- 2002
- Enacted on
- 12-04-2002
- In force from
- 2 January 2005
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Administrative Law
Read the full text of Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam 2002 section by section on LawLens.
Official source: India Code