CHHATTISGARH CIVIL COURTS ACT, 1958
- Act number
- Act 19 of 1958
- Year
- 1958
- Enacted on
- 17-07-1958
- In force from
- 26 January 1979
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Judiciary And Legal Profession
Read the full text of CHHATTISGARH CIVIL COURTS ACT, 1958 section by section on LawLens.
Official source: India Code