CHHATTISGARH COOPERATIVE SOCIETIES (RECOVERY OF LOSSES) ACT, 2007

An Act to make provisions for the recovery of losses caused to un-aided cooperative societies and matters ancillary thereto. Be it enacted by Chhattisgarh Legislature in the Fifty-eighth year of Republic of India as follows:-

Act number

Act 1 of 2008

Year

2008

Enacted on

21-01-2008

In force from

21 January 2008

Jurisdiction

Chhattisgarh State Act

Subjects

Cooperatives And Societies

Read the full text of CHHATTISGARH COOPERATIVE SOCIETIES (RECOVERY OF LOSSES) ACT, 2007 section by section on LawLens.

Official source: India Code