Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

An Act to provide for the establishment of the Chhattisgarh Council for Physiotherapy and Occupational Therapy for the purpose of coordination and determination of standards of education and of practice in the field of Physiotherapy and Occupfational Therapy, for the maintenance of a register of Physiotherapists and Occupational Therapists in the State, and for matters connected therewith or incidental thereto. Be it enacted by the Chhattisgarh Legislature in the Sixty-sixth Year of the Republic of India, as follows :- Chapter-I Preliminary

Act number

Act 4 of 2016

Year

2016

Enacted on

07-01-2016

In force from

7 January 2016

Jurisdiction

Chhattisgarh State Act

Subjects

Health And Medicine

Read the full text of Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015 section by section on LawLens.

Official source: India Code