Chhattisgarh goseva ayog Act, 2004
- Act number
- Act 23 of 2004
- Year
- 2004
- Enacted on
- 13-01-2005
- In force from
- 1 January 2004
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Animal Welfare, Administrative Law
Read the full text of Chhattisgarh goseva ayog Act, 2004 section by section on LawLens.
Official source: India Code