Chhattisgarh Mantri (Vetan Tatha Bhatta) Adhiniyam, 1972
An Act to provide for the Salaries and Allowances of the Ministers. Be it enacted by the Chhattisgarh Legislature in the Twenty-third Year of the Republic of India as follows :-
- Act number
- Act 25 of 1972
- Year
- 1972
- Enacted on
- 14-08-1972
- In force from
- 14 August 1972
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Public Service
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Official source: India Code