Chhattisgarh Mineral Development Fund Act, 2003
- Act number
- Act 22 of 2003
- Year
- 2003
- Enacted on
- 20-09-2003
- In force from
- 7 January 2016
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Mines And Minerals
Read the full text of Chhattisgarh Mineral Development Fund Act, 2003 section by section on LawLens.
Official source: India Code