Chhattisgarh Money-Lenders Act, 1934

Act number
Act 13 of 1934
Year
1934
Enacted on
03-08-1934
In force from
31 December 2010
Jurisdiction
Chhattisgarh State Act
Subjects
Banking And Finance, Contracts And Commercial Law, Consumer Protection

Read the full text of Chhattisgarh Money-Lenders Act, 1934 section by section on LawLens.

Official source: India Code