Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006
- Act number
- Act 25 of 2006
- Year
- 2006
- Enacted on
- 26-08-2006
- In force from
- 30 April 2013
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Education
Read the full text of Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006 section by section on LawLens.
Official source: India Code