Chhattisgarh Private Placement Agencies (Regulation) Act, 2013
An Act to provide for the regulation of Private Placement Agencies and for matters connected therewith or incidental thereto. Be it enacted by the Chhattisgarh Legislature in the Sixty-fourth Year of the Republic of India, as follows : -
- Act number
- Act 23 of 2013
- Year
- 2013
- Enacted on
- 26-07-2013
- In force from
- 26 July 2013
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Labour And Employment
Read the full text of Chhattisgarh Private Placement Agencies (Regulation) Act, 2013 section by section on LawLens.
Official source: India Code