Chhattisgarh Public Examination (Prevention of Unfair Means) Act, 2008
1. Examination conducted by Chhattisgarh Secondary Education Board under Chhattisgarh Secondary Education Act, 1965 High School/Higher Secondary/Professional Higher Secondary/D.Ed. (First and Second Year)/Diploma in Physical Training/and examination conducted by other Board. 2. Any examination conducted by any University or any other Council or Company established by or under any Act of Chhattisgarh.
- Act number
- Act 2 of 2009
- Year
- 2009
- Enacted on
- 27-02-2009
- In force from
- 17 March 2009
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Education, Criminal Law
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Official source: India Code