Chhattisgarh Rajim Kumbh Mela Act, 2006 No. 22 of 2006
- Act number
- Act 22 of 2006
- Year
- 2006
- Enacted on
- 29-08-2006
- In force from
- 29 August 2006
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Religious And Charitable Institutions
Read the full text of Chhattisgarh Rajim Kumbh Mela Act, 2006 No. 22 of 2006 section by section on LawLens.
Official source: India Code