Chhattisgarh Rajmarg Adhiniyam, 2003
- Act number
- Act 12 of 2003
- Year
- 2003
- Enacted on
- 25-05-2003
- In force from
- 25 May 2003
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Transport And Motor Vehicles, Land And Property
Read the full text of Chhattisgarh Rajmarg Adhiniyam, 2003 section by section on LawLens.
Official source: India Code