Chhattisgarh Regulation, Prohibhition, Sale and Use of Acid Act, 2013
An Act to provide for the regulation and control of the sale, supply and distribution of acids in the State of Chhattisgarh and for matters connected therewith or incidental thereto. Be it enacted by the Chhattisgarh Legislature in the Sixty-fourth Year of the Republic of India as follows : -
- Act number
- Act 24 of 2013
- Year
- 2013
- Enacted on
- 26-07-2013
- In force from
- 26 July 2013
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Administrative Law, Criminal Law
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Official source: India Code