Chhattisgarh Rent Control Act, 2011
An Act to provide for adjudication of matters relating to rent by a Tribunal and to promote leasing of accommodation by balancing the interests of landlords and tenants. Be it enacted by the Chhattisgarh Legislature in the Sixty-second Year of the Republic of India, as follows :-
- Act number
- Act 19 of 2012
- Year
- 2012
- Enacted on
- 05-10-2012
- In force from
- 14 January 2016
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Land And Property
Read the full text of Chhattisgarh Rent Control Act, 2011 section by section on LawLens.
Official source: India Code