Chhattisgarh Right of Youth to Skill Development Act, 2013
An Act to Provide for right to opportunities for skill development to every youth, residing in the State of Chhattisgarh, in any vocation of her or his choice consistent with eligibility and aptitude. Be it enacted by the Chhattisgarh Legislature in the Sixty-fourth Year of the Republic of India, as follows :- Chapter-I Preliminary
- Year
- 2013
- Enacted on
- 26-04-2013
- In force from
- 30 March 2015
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Education, Labour And Employment
Read the full text of Chhattisgarh Right of Youth to Skill Development Act, 2013 section by section on LawLens.
Official source: India Code