Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of social Status Certification) Act, 2013
An Act to protect the interest of persons belonging to the Scheduled Castes, the Scheduled Tribes and the Other Socially and Educationally Backward Classes of citizens in the State from those who fraudulently obtains false Social Status Certification, certifying that the person belongs to these sections of populations; and to provide for punishment for issuing and obtaining false Social Status Certification; and for matters connected therewith or incidental thereto. Be it enacted by the Chhattisgarh Legislature in the Sixty-fourth year of the Republic of India, as follows :-
- Act number
- Act 13 of 2013
- Year
- 2013
- Enacted on
- 23-04-2013
- In force from
- 29 April 2013
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Social Welfare
Read the full text of Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of social Status Certification) Act, 2013 section by section on LawLens.
Official source: India Code