Chhattisgarh tonahi Pratadna Nivaran Act, 2005
- Act number
- Act 17 of 2005
- Year
- 2005
- Enacted on
- 26-09-2005
- In force from
- 26 September 2005
- Jurisdiction
- Chhattisgarh State Act
- Subjects
- Criminal Law, Human Rights
Read the full text of Chhattisgarh tonahi Pratadna Nivaran Act, 2005 section by section on LawLens.
Official source: India Code