Chhattisgarh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980

Received the assent of the Governor on the 18th August, 1980; assent first published in the M.P. Rajpatra (Asadharan), dated the 19th August, 1980. An Act to provide for the salaries and allowances of [Neta Pratipaksh] [Substituted by M. P. Act No. 21 of 1981.] in the Chhattisgarh Legislature. Be it enacted by the Chhattisgarh Legislature in the Thirty-first Year of the Republic of India as follows

Act number
Act 8 of 1980
Year
1980
Enacted on
18-08-1980
In force from
18 August 1980
Jurisdiction
Chhattisgarh State Act
Subjects
Public Service

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Official source: India Code