Indian Forest (Chhattisgarh Amendment) Act, 2014

An Act further to amend the Indian Forest Act, 1927 in its application to the State of Chhattisgarh. Be it enacted by the Chhattisgarh Legislature in the Sixty-fifth Year of the Republic of India, as follows :-

Act number

Act 22 of 2015

Year

2015

Enacted on

14-05-2015

In force from

28 May 2015

Jurisdiction

Chhattisgarh State Act

Subjects

Environment Forests And Wildlife

Read the full text of Indian Forest (Chhattisgarh Amendment) Act, 2014 section by section on LawLens.

Official source: India Code