Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020
to provide for development of the area and management of Pilgrimage Tourism in and around the Maa Ambaji Temple at Ambaji in the State of Gujarat by providing necessary civic infrastructure through effective planning, administration, governance, and the matters connected therewith and incidental thereto.
- Act number
- Act 16 of 2020
- Year
- 2020
- Enacted on
- 12-10-2020
- Jurisdiction
- Gujarat State Act
- Subjects
- Housing And Urban Development
Read the full text of Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 section by section on LawLens.
Official source: India Code