Bombay Public Trusts Act, 1950

Act number

Act 29 of 1950

Year

1950

Enacted on

14-08-1950

In force from

21 March 1959

Jurisdiction

Gujarat State Act

Subjects

Trusts, Religious And Charitable Institutions

Read the full text of Bombay Public Trusts Act, 1950 section by section on LawLens.

Official source: India Code