Gandhidham (Development and Control on Erection of Buildings) Act, 1957

For Statement of Objects and Reasons, see Bombay Government Gazette, 1957 Part V, pages 163-164. An Act to provide for the development of Gandhidham for the control on erection of buildings therein, and for certain other matters. Whereas it is expedient to provide for the development of Gandhidham, for the control on erection of buildings therein, and for certain other matters; It is hereby enacted in the Eighth Year of the Republic of India as follows:-

Act number

Act 19 of 1958

Year

1958

Enacted on

13-02-1958

In force from

13 February 1958

Jurisdiction

Gujarat State Act

Subjects

Housing And Urban Development

Read the full text of Gandhidham (Development and Control on Erection of Buildings) Act, 1957 section by section on LawLens.

Official source: India Code