Ganpat University Act, 2005

For Statement of Objects and Reasons see Gujarat Government Gazette, Extraordinary, Part V, dated the 9th March, 2005, pages 20-20 to 20-22. This Act was assented to by the Governor on the 23rd March, 2005. An Act to provide for the establishment of the Ganpat University, Kherva, District Mehsana, Gujarat by law and to confer the status of a non-affiliating University thereon and for matters connected therewith or incidental thereto. It is hereby enacted in the Fifty-sixth year of the Republic of India as follows.-

Act number

Act 19 of 2005

Year

2005

Enacted on

23-03-2005

In force from

23 March 2005

Jurisdiction

Gujarat State Act

Subjects

Education

Read the full text of Ganpat University Act, 2005 section by section on LawLens.

Official source: India Code