Gujarat Advocates Welfare Fund Act, 1991

An act to provide for the constitution of an Advocates Welfare Fund and utilisaton thereof for payment of entaintirement and other benefits to the advocates in the State of Gujarat.

Act number

Act 14 of 1991

Year

1991

Enacted on

31-08-1991

In force from

31 August 1991

Jurisdiction

Gujarat State Act

Subjects

Judiciary And Legal Profession

Read the full text of Gujarat Advocates Welfare Fund Act, 1991 section by section on LawLens.

Official source: India Code