Gujarat Aerial Ropeways Act, 1955
An Act to authorize, facilitate and regulate the construction and working of aerial ropeways in the State of Bombay
- Act number
- Act 3 of 1956
- Year
- 1956
- Enacted on
- 22-02-1956
- In force from
- 22 February 1956
- Jurisdiction
- Gujarat State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of Gujarat Aerial Ropeways Act, 1955 section by section on LawLens.
Official source: India Code