Gujarat Agricultural Credit (Provision of Facilities) Act, 1979
An Act to make better provision for the adequate supply of credit for increasing agricultural production and development in the State of Gujarat and for that purpose to remove restrictions on alienation of certain agricultural lands so as to enable banks and other institutional credit agencies to provide credit on such lands
- Act number
- Act 19 of 1979
- Year
- 1979
- Enacted on
- 08-06-1979
- In force from
- 21 March 1979
- Jurisdiction
- Gujarat State Act
- Subjects
- Agriculture, Banking And Finance
Read the full text of Gujarat Agricultural Credit (Provision of Facilities) Act, 1979 section by section on LawLens.
Official source: India Code