Gujarat Animals And Birds Sacrifices (Prohibition) Act, 1972
- Act number
- Act 19 of 1972
- Year
- 1972
- Enacted on
- 18-09-1972
- In force from
- 18 September 1972
- Jurisdiction
- Gujarat State Act
- Subjects
- Animal Welfare
Read the full text of Gujarat Animals And Birds Sacrifices (Prohibition) Act, 1972 section by section on LawLens.
Official source: India Code