Gujarat Ayurved University Act, 1965

This Act was assented to by the Governor on the 30th December, 1965. For the Statement of Objects and Reasons, see Gujarat Government Gazette, Extraordinary Part V, dated the 6th September, 1965, p. 226. For Transitional provision, see Section 7 of Gujarat 11 of 1968. An Act to establish and incorporate a teaching and affiliating University in the State of Gujarat to be known as the Gujarat Ayurved University for the purpose of ensuring efficient and systematic instruction, [teaching, training and research] [These words were substituted for the words 'teaching and training' by Gujarat 11 of 1968, Section 2.] in the Ayurvedic system of medicine. It is hereby enacted in the sixteenth Year of the Republic of India as follows:-

Act number

Act 40 of 1965

Year

1965

Enacted on

31-12-1965

In force from

31 December 1965

Jurisdiction

Gujarat State Act

Subjects

Education, Health And Medicine

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Official source: India Code