Gujarat Ayurved University Act, 2021

to repeal the existing the Gujarat Ayurved University Act, 1965 and to re-enact the same in the new dynamic format by doing away certain processes that consume more time and include therein a new system of governance of Ayurved University and colleges.

Act number

Act 8 of 2021

Year

2021

Enacted on

06-04-2021

Jurisdiction

Gujarat State Act

Subjects

Education, Health And Medicine

Read the full text of Gujarat Ayurved University Act, 2021 section by section on LawLens.

Official source: India Code