Gujarat Backward classes Development Corporation Act,1985

For Statement of Objects and Reasons see Gujarat Government Gazette, Extraordinary, Part V, dated the 21st March, 1985, pp. 7-15 to 7-16. This Act was assented to by the Governor on the 20th July, 1985. An Act to provide for the establishment of a Corporation for the advancement of the socially and educationally backward class citizens in the State of Gujarat and for matters connected therewith. It is hereby enacted in the Thirty-sixth Year of the Republic of India as follows:-

Act number
Act 11 of 1985
Year
1985
Enacted on
24-07-1985
In force from
24 July 1985
Jurisdiction
Gujarat State Act
Subjects
Social Welfare

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Official source: India Code