Gujarat Building (Control on Erection 4Re-erection and conversion) Act, 1948

For Statement of Objects and Reasons, see Bombay Government Gazette, 1948, Part V, page 157. Section 6 of the Bombay Building (Control on Erection) (Amendment) Act, 1950 (Bombay 15 of 1960), reads as under:-

Act number

Act 31 of 1948

Year

1948

Enacted on

10-04-1948

In force from

10 April 1948

Jurisdiction

Gujarat State Act

Subjects

Housing And Urban Development

Read the full text of Gujarat Building (Control on Erection 4Re-erection and conversion) Act, 1948 section by section on LawLens.

Official source: India Code