Gujarat Clinical Establishments (Registration and Regulation) Act, 2021

to provide for the registration and regulation of clinical establishments in the State of Gujarat and for matters connected therewith or incidental thereto.

Act number

Act 18 of 2021

Year

2021

Enacted on

22-05-2021

Jurisdiction

Gujarat State Act

Subjects

Health And Medicine

Read the full text of Gujarat Clinical Establishments (Registration and Regulation) Act, 2021 section by section on LawLens.

Official source: India Code