Gujarat Court of Wards Act, 1963

For Statement of Objects and Reasons see Gujarat Government Extra Ordinary Gazette, Part V. April 11, 1963, p. 195. An Act to establish a Court of Wards in the State of Gujarat. It is hereby enacted in the Fourteenth Year of the Republic of India as follows:-

Act number

Act 37 of 1963

Year

1963

Enacted on

15-10-1963

In force from

15 October 1963

Jurisdiction

Gujarat State Act

Subjects

Land And Property, Administrative Law

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Official source: India Code