Gujarat Diseases of Animals (Control) Act, 1963

For Statement of Objects and Reasons see Gujarat Government Gazette, Part V, January 1963, p.15. An Act to provide for eradication, prevention and control of diseases affecting animals. It is hereby enacted in the Fourteenth Year of the Republic of India as follows:-

Act number

Act 27 of 1963

Year

1963

Enacted on

20-05-1963

In force from

20 May 1963

Jurisdiction

Gujarat State Act

Subjects

Agriculture

Read the full text of Gujarat Diseases of Animals (Control) Act, 1963 section by section on LawLens.

Official source: India Code