Gujarat Emergency Medical Services Act, 2007
- Act number
- Act 12 of 2007
- Year
- 2007
- Enacted on
- 04-04-2007
- In force from
- 1 January 2007
- Jurisdiction
- Gujarat State Act
- Subjects
- Health And Medicine
Read the full text of Gujarat Emergency Medical Services Act, 2007 section by section on LawLens.
Official source: India Code