Gujarat Essential Services Maintenance Act,1972
The Gujarat Essential Services Maintenance Act,1972
- Act number
- Act 23 of 1972
- Year
- 1972
- Enacted on
- 01-07-1981
- In force from
- 12 December 1972
- Jurisdiction
- Gujarat State Act
- Subjects
- Labour And Employment
Read the full text of Gujarat Essential Services Maintenance Act,1972 section by section on LawLens.
Official source: India Code