Gujarat Freedom of Religion Act, 2003
- Act number
- Act 22 of 2003
- Year
- 2003
- Enacted on
- 08-04-2003
- In force from
- 8 April 2003
- Jurisdiction
- Gujarat State Act
- Subjects
- Religious And Charitable Institutions
Read the full text of Gujarat Freedom of Religion Act, 2003 section by section on LawLens.
Official source: India Code