Gujarat Housing Board Act, 1961
- Act number
- Act 28 of 1961
- Year
- 1961
- Enacted on
- 01-07-1961
- In force from
- 1 July 1961
- Jurisdiction
- Gujarat State Act
- Subjects
- Housing And Urban Development, Land And Property
Read the full text of Gujarat Housing Board Act, 1961 section by section on LawLens.
Official source: India Code