Gujarat Imposition of Taxes by Municipalities (Validation) Act, 1964
- Act number
- Act 2 of 1964
- Year
- 1964
- Enacted on
- 29-01-1964
- In force from
- 29 January 1964
- Jurisdiction
- Gujarat State Act
- Subjects
- Taxation
Read the full text of Gujarat Imposition of Taxes by Municipalities (Validation) Act, 1964 section by section on LawLens.
Official source: India Code