Gujarat Khadi and Village Industries Act, 2006
- Act number
- Act 24 of 2006
- Year
- 2006
- Enacted on
- 04-04-2006
- In force from
- 4 April 2006
- Jurisdiction
- Gujarat State Act
- Subjects
- Social Welfare
Read the full text of Gujarat Khadi and Village Industries Act, 2006 section by section on LawLens.
Official source: India Code