Gujarat Land Requisition Act, 1948
- Act number
- Act 33 of 1948
- Year
- 1948
- Enacted on
- 11-04-1948
- In force from
- 16 October 1963
- Jurisdiction
- Gujarat State Act
- Subjects
- Land And Property
Read the full text of Gujarat Land Requisition Act, 1948 section by section on LawLens.
Official source: India Code