Gujarat Legislative Assembly (Leader of the Opposition) Salary and Allowances Act, 1979
An Act to provide for the salary and allowances of Leader of the Opposition in the Gujarat Legislative Assembly.
- Act number
- Act 16 of 1979
- Year
- 1979
- Enacted on
- 06-04-1979
- In force from
- 6 April 1979
- Jurisdiction
- Gujarat State Act
- Subjects
- Constitutional Law
Read the full text of Gujarat Legislative Assembly (Leader of the Opposition) Salary and Allowances Act, 1979 section by section on LawLens.
Official source: India Code