Gujarat Legislative Assembly Members (Removal of Disqualifications) Act, 1960
An Act to provide for the removal of certain disqualifications for being chosen as, and for being a member of the Gujarat Legislative Assembly.
- Act number
- Act 1 of 1960
- Year
- 1960
- Enacted on
- 22-09-1960
- In force from
- 22 September 1960
- Jurisdiction
- Gujarat State Act
- Subjects
- Elections
Read the full text of Gujarat Legislative Assembly Members (Removal of Disqualifications) Act, 1960 section by section on LawLens.
Official source: India Code