Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960
An Act to provide for the salaries and allowances of M ember of the Gujarat Legislature and certain other matters.
- Act number
- Act 2 of 1960
- Year
- 1960
- Enacted on
- 22-09-1960
- In force from
- 22 September 1960
- Jurisdiction
- Gujarat State Act
- Subjects
- Public Service
Read the full text of Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960 section by section on LawLens.
Official source: India Code